Section 12 in The Rajasthan Hatching Eggs and Day-Old-Chicks (Regulation of Production, Supply and Sale) Order, 1992
12. Power to issue direction.
- Every licensee shall be bound by direction or order issued by the Licensing Authority in pursuance of any of the provisions of this order and shall comply with such direction or order, any failure on his part to comply with such direction or order shall be deemed to be a contravention of this order.
