Bombay High Court
Vipul Amrutlal Shah vs Pune E-Stock Broking Pvt. Ltd on 15 July, 2019
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 12831 OF 2017
Office Notes, Office Memoranda of Coram,
appearance, Court's orders or directions and Court's or Judge's orders
Registrar's orders
None Present.
CORAM : V. R. KACHARE
I/c. REGISTRAR (JUDL-I)
Date : 15th July, 2019
Two weeks time (i.e. 29/07/2019) is granted for
supply of copies of petition. If copies are supplied
within time, issue notice to the Respondent failing
which Writ Petition shall stand dismissed without reference to the Court.
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