Supreme Court - Daily Orders
Cement Corporation Of India vs Icici Lombard General Insurance ... on 26 February, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.39 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s).5494/2016
CEMENT CORPORATION OF INDIA Appellant(s)
VERSUS
ICICI LOMBARD GENERAL INSURANCE Respondent(s)
(with appln. (s) for condonation of delay in filing appeal)
Date : 26/02/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Appellant(s) Mr. Tushar Mehta, ASG
Mr. Arvind Kumar Gupta, AOR
Mr. Rajeev Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on application for condonation of delay as also on civil appeal.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.02.27
10:55:04 IST
Reason: