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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(2)(ii) in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

(ii)not more than one matter shall be discussed on the same motion and the motion shall be restricted to a specific matter of recent occurrence;