Madhya Pradesh High Court
Adarsh Bundela vs The State Of Madhya Pradesh on 21 October, 2024
Author: Sunita Yadav
Bench: Sunita Yadav
1 MCRC-41397-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 41397 of 2024 (ADARSH BUNDELA Vs THE STATE OF MADHYA PRADESH ) Dated : 21-10-2024 None for the applicant.
Shri Saket Naresh Udainiya - Public Prosecutor for the State.
List the case after ensuing Diwali Vacation, 2024.
(SUNITA YADAV) JUDGE VPN Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 10/22/2024 10:43:18 AM