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[Cites 0, Cited by 0] [Section 375(1)] [Section 375] [Entire Act]

State of West Bengal - Subsection

Section 375(1)(d) in West Bengal Municipal Act, 1993

(d)exhume any body from any place for the disposal of the dead except under the provisions of the Code of Criminal Procedure, 1973 (2 of 1974), or any other law for the time being in force.