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Union of India - Section

Section 6 in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016

6. Duration of Fund.

(1)The Partial Risk Guarantee Fund for Energy Efficiency shall be operational till the fund corpus, under the programme, is exhausted or for a total period of ten years from the date of commencement of the programme whichever happens earlier.
(2)On closure of the Partial Risk Guarantee Fund for Energy Efficiency, the balance funds shall be credited to the amount of the Government of India.