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[Cites 0, Cited by 0] [Section 206(2)] [Section 206] [Entire Act]

State of Odisha - Subsection

Section 206(2)(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)to stimulate interest of employer and building workers in safety by organising safety weeks safety competition talks and film shows on safety preparing posters or taking similar other measures as and when required or as necessary;