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[Cites 0, Cited by 0] [Section 24B] [Entire Act]

State of Maharashtra - Subsection

Section 24B(3) in Maharashtra Cinemas (Regulation) Rules, 1966

(3)Adequate number of ticket booths shall be provided, at the innermost end of the entry service road so that the space between the entrance and the ticket booths is utilised as a parking space for motor cars, waiting to enter in the drive-in-cinema.