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State of Tamilnadu - Section

Section 24 in Tamil Nadu Powerloom Weaving Worker's Social Security and Welfare Scheme, 2010

24. Assistance for purchase of spectacles by a registered manual worker.

(1)The Labour Officer (Social Security Scheme) of the respective district, shall, on an application in Form XV from a registered manual worker, after due verification, sanction a sum not exceeding Rs.500/-(Rupees five hundred only) as an assistance towards reimbursement of cost of spectacles.
(2)[ ***] [Sub-para (2) omitted vide CO Ms. No. 90, dt. 2.6.2015, published dated 1.7.2015.]
(3)The amount shall be sanctioned only if the following conditions are fulfilled, namely :-
(a)This assistance shall be given to a registered manual worker only once; and
(b)The registered manual worker applying for assistance shall have no dues payable to the Board.