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Andhra Pradesh High Court - Amravati

Bls Group Of Enterprises vs The State Of Andhra Pradesh on 5 December, 2024

LM-4 HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI MAIN CASE No.: W.P.No.28748 of 2024 PROCEEDING SHEET OFFICE Sl.No. DATE ORDER NOTE

01. 05.12.2024 NV, J Both the learned counsel are present. List the matter on 06.12.2024 in the 'Motion List'.

_______ NV, J MKK