Andhra Pradesh High Court - Amravati
Bls Group Of Enterprises vs The State Of Andhra Pradesh on 5 December, 2024
LM-4 HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI MAIN CASE No.: W.P.No.28748 of 2024 PROCEEDING SHEET OFFICE Sl.No. DATE ORDER NOTE
01. 05.12.2024 NV, J Both the learned counsel are present. List the matter on 06.12.2024 in the 'Motion List'.
_______ NV, J MKK