Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(6)(c) in The Digital Signature (End entity) Rules, 2015

(c)the certificate revocation list(s) maintained by the licensed Certifying Authorities and controller which is used check whether the digital signature certificate has been revoked under section 38 the Act;