Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 3 in The Recognition Of Zoo Rules, 2009

3. Application for recognition .-(1) An application for recognition of a Zoo under section 38-H of the Act, shall be made to the Central Zoo Authority in Form I.

(2)An application for obtaining prior approval of the Central Zoo Authority under sub-section (1-A) of section 38-H of the Act for establishment of a new zoo shall be made to the Central Zoo Authority in Form I along with the detailed project report.