Section 45(2)(h) in Gujarat Court of Wards Act, 1963

[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Gujarat - Subsection

Section 45(2)(h) in Gujarat Court of Wards Act, 1963

(h)prescribe the mode in which any expenses incurred by the Court of Wards or the Collector under any power conferred by this Act may be recovered; and

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State of Gujarat - Subsection

Section 45(2)(h) in Gujarat Court of Wards Act, 1963