Bombay High Court
Chitali Botting Limited vs Brihan Karan Sugar Syndicate Private ... on 14 July, 2022
Bench: G.S. Patel, Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 19140 OF 2022
In
COMMERCIAL APPEAL STAMP NO. 19047 OF 2022
Chitali Botting Limited ....PETITIONER
V/S
Brihan Karan Sugar Syndicate Private Limited....RESPONDENT
Dr.Abhinav Chandrachud with Bernando Reis i/byMr. Pavan Patil for the Applicant/Appellant. Dr.Venkatesh Dhond, Sr.Advocate with Mr.Sharan Jagtiani, Sr.Advocate, with Mr.Himanshu Kane, Mr.Rohan Kadam, Mr.Ashutosh Kane and Ajaraj Bagwe i/by WS Kane & Co.for the Respondent.
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR, JJ
DATE : 14th July, 2022
P.C. :
S. O. to 21/07/2022 ( at 2.30 pm).
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