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Bombay High Court

Chitali Botting Limited vs Brihan Karan Sugar Syndicate Private ... on 14 July, 2022

Bench: G.S. Patel, Madhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 INTERIM APPLICATION LODGING NO. 19140 OF 2022
                      In
  COMMERCIAL APPEAL STAMP NO. 19047 OF 2022

 Chitali Botting Limited                        ....PETITIONER
              V/S
 Brihan Karan Sugar Syndicate Private Limited....RESPONDENT

Dr.Abhinav Chandrachud with Bernando Reis i/byMr. Pavan Patil for the Applicant/Appellant. Dr.Venkatesh Dhond, Sr.Advocate with Mr.Sharan Jagtiani, Sr.Advocate, with Mr.Himanshu Kane, Mr.Rohan Kadam, Mr.Ashutosh Kane and Ajaraj Bagwe i/by WS Kane & Co.for the Respondent.

CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR, JJ
        DATE :                 14th July, 2022
 P.C. :

S. O. to 21/07/2022 ( at 2.30 pm).

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