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Union of India - Section

Section 1 in The Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2001

1. Short title and commencement.-(1) This Act may be called the Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 .

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint; and different dates may be appointed for different provisions of this Act, and any reference in any provision to the commencement of this Act shall be construed as a reference to the coming into force of that provision.