Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 29] [Entire Act] State of Maharashtra - Subsection Section 29(8) in The Maharashtra Value Added Tax Act, 2002 (8)[ * * *] [[Sub-section (8) deleted by Maharashtra 8 of 2012, Section 26(2), (w.e.f 1-8-2012).Prior to omission read as under:
