Madhya Pradesh High Court
Sanjay Kumar Gupta, vs State Of M.P. on 9 November, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-16375-2020 The High Court Of Madhya Pradesh WP-16375-2020 (SANJAY KUMAR GUPTA, Vs STATE OF M.P. AND OTHERS) 1 Jabalpur, Dated : 09-11-2020 (through video conferencing) Due to technical problem in the website of the High Court, further hearing is not possible.
Let the matter be listed on 11.11.2020.
(SUBODH ABHYANKAR)
JUDGE
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Date: 2020.11.10
11:40:43 IST