Section 34(4) in University of Rajasthan Act, 1946
(4)The Committee for the selection of examiners in each subject or a group of allied subjects shall consist of(i)the Vice-Chancellor;(ii)the Dean of the Faculty concerned;(iii)the Convener of the Board of Studies concerned; and(iv)one member other than the Convener of the Board of Studies concerned to be elected by the Board every year.
