Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 207] [Entire Act] State of Rajasthan - Subsection Section 207(b) in The Rajasthan Law And Judicial Department Manual, 1952 (b)The Public Prosecutors shall also before 31st January of each year send a similar return giving the requisite information for the preceding year.
