Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(7)] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(7)(c) in The Bihar Intermediate Education Council Act, 1992

(c)powers to sanction T.A. at the rates approved by the State Government to the Secretary and members of the Council.