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[Cites 0, Cited by 0] [Section 74A(2)] [Section 74A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 74A(2)(a) in The Jammu and Kashmir Representation of the People Act, 1957

(a)direct that the counting of votes shall be stopped, declare the poll at that polling station or place to be void, appoint a day, and fix the hours, for taking a fresh poll at that polling station or place and notify the date so appointed and, hours so fixed in such manner as it may deem fit, or