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[Cites 0, Cited by 0] [Section 333] [Entire Act]

State of Maharashtra - Subsection

Section 333(2) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(2)Save as otherwise provided in this Act or any rule or by-law made thereunder no entry authorised by or under this Act, shall be made except between the hour of sunrise and sunset.