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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(j) in The U.P. Technical Education Department Non-Gazetted Technical Service Rules, 1988

(j)"Subordinate Government Institution" means the office of the Government Polytechnics (Boys and Girls both), Government Leather Institutes, Northern Regional Institute of Printing Technology and other Government Institutions under the Directorate of Technical Education, Uttar Pradesh, but excluding Government Secondary Technical Schools and Government Central Textile Institute;