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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(o) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010

(o)"TNEB Limited" means the Company that will own all shares of reorganised two Companies (i.e.) Tamil Nadu Generation and Distribution Corporation Limited and Tamil Nadu Transmission Corporation Limited;