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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Odisha - Subsection

Section 117(6) in The Orissa Municipal Corporation Act, 2003

(6)Appointments to all posts in Group 'C' except the posts of Establishment Officer, shall be made by the Corporation and in Group 'D' shall be made by the Commissioner subject to the provisions of bye-laws, if any, made by the Corporation.