Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 398 in Jharkhand Municipal Act, 2011 398. Execution of area improvement scheme. - Any area improvement scheme prepared under this chapter may be executed by the municipality itself or by such person or authority as the Standing Committee may select under chapter XXIII.
