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Union of India - Section

Section 6 in Central Educational Institutions (Reservation in Teachers' Cadre) Act, 2019

6. Repeal and savings.

(1)The Central Educational Institutions (Reservation in Teachers' Cadre) Ordinance, 2019 is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.The Schedule[See section 4(1)(a)]
Sl. No. Name of the Institution of Excellence, etc.
(1) (2)
1. Homi Bhabha National Institute, Mumbai and its constituentunits, namely: -
  (i) BhabhaAtomic Research Centre, Trombay;
  (ii) IndiraGandhi Centre for Atomic Research, Kalpakkam;
  (iii) RajaRamanna Centre for Advanced Technology, Indore;
  (iv)Institute for Plasma Research, Gandhinagar;
  (v)Variable Energy Cyclotron Centre, Kolkata;
  (vi) SahaInstitute of Nuclear Physics, Kolkata;
  (vii)Institute of Physics, Bhubaneshwar;
  (viii)Institute of Mathematical Sciences, Chennai;
  (ix)Harish-Chandra Research Institute, Allahabad;
  (x) TataMemorial Centre, Mumbai.
2. Tata Institute of Fundamental Research, Mumbai.
3. North-Eastern Indira Gandhi Regional Institute of Health andMedical Science, Shillong.
4. National Brain Research Centre, Manesar, Gurgaon.
5. Jawaharlal Nehru Centre for Advanced Scientific Research,Bangalore.
6. Physical Research Laboratory, Ahmedabad.
7. Space Physics Laboratory, Thiruvananthapuram.
8. Indian Institute of Remote Sensing, Dehradun.