Supreme Court - Daily Orders
M/S Trinity Infraventures Ltd. Through ... vs The State Of Telangana on 5 October, 2018
Bench: Arun Mishra, Vineet Saran
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ITEM NO.33 COURT NO.7 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No(s).24590-24592/2018
(Arising out of impugned final judgment and order dated 16-08-2018
in WP No.11032/2018,11034/2018,11037/2018 passed by the High Court
Of Judicature At Hyderabad For The State Of Telangana And The State
Of Andhra Pradesh)
M/S TRINITY INFRAVENTURES LTD. THROUGH
P.S. PARTHASARTHY, DIRECTOR Petitioner(s)
VERSUS
THE STATE OF TELANGANA & ORS. Respondent(s)
Date : 05-10-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Mukul Rohtagi,Sr.Adv.
Mr. Vikas Singh,Sr.Adv.
Mr. Abhinav Mukerji, AOR
Mr. E.V.S. Venugopal,Adv.
Ms. Bihu Sharma,Adv.
For Respondent(s) Mr. Manoj Prasad,Sr.Adv.
Mr. Yatendra Singh,Sr.Adv.
Mr. Anand Sanjay M.Nuli,Adv.
Mr. Dharm Singh,Adv.
Mr. Prawal Mishra,Adv.
Mr. Nand Kumar,Adv.
Mr. Mayur,Adv.
M/S.Nuli & Nuli, AOR
Mr. Rakesh Dwivedi,Sr.Adv.
Mr. P.Venkat Reddy,Adv.
Mr. Prashant Tyagi,Adv.
Mr. Sarad Kumar,Adv.
Signature Not Verified
M/S.Venkat Palwai Law Associates, AOR
Digitally signed by
BALA PARVATHI
Date: 2018.10.08
17:29:04 IST
Reason: Mr. Huzefa A.Ahmadi,Sr.Adv.
Mr. Aakarshan Aditya, AOR
UPON hearing the counsel the Court made the following
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O R D E R
Heard the learned senior counsel for the parties. We are not inclined to interfere at this stage, as final decree is required to be passed.
As agreed to, We make it clear that the observations made in the impugned order by the High Court shall not be used in any proceedings and shall not influence the High Court to pass final decree in accordance with law.
The observations made are hereby diluted. The Special Leave Petitions are accordingly, disposed of. Pending applications, if any, stand disposed of.
(B.PARVATHI) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER