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State of Andhra Pradesh - Section

Section 54 in Andhra Pradesh Forest Act, 1967

54. Power to release on bond a person arrested.

- Any forest officer not below the rank of a Forester, who or whose subordinate has arrested any person under the provisions of section 53, may release such person on his executing a bond to appear, if and when so required, before the magistrate or before the officer in charge of the nearest police station.