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[Cites 0, Cited by 0] [Section 53(14)] [Section 53] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 53(14)(vi) in Jammu and Kashmir Co-operative Societies Rules, 2001

(vi)An order made under this sub-rule shall be final and shall not be liable to be questioned in any suit or other legal proceedings.