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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 131(3) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(3)In the unit, the nominated Guard, under the direct and personal supervision of the nominated Assistant Director/Inspector at Gamma Units and at all other places the officer in command of the detachment shall be directly responsible for the custody and care of all arms borne on charge and for the correctness of all issues and receipts.