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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(4) in Haryana Municipal Election Expenditure (Maintenance and Submission of Accounts) Order, 2006

(4)All documents such as vouchers, receipts, acknowledgements etc. in support of the expenditure incurred shall be obtained from day to as the expenditure is incurred and maintained in the correct chronological order along with the aforesaid register.