Section 7(b) in The Electricity (Supply) Act, 1948

[Cites 0, Cited by 0] [Section 7] [Entire Act]

(b)references in this Act to-

(i)the State,

(A)both States,

(B)where more than one State Electricity Consultative Council has been constituted under section 16, to all such Councils, and

(C)the Legislature of both States;

(ii)the State Electricity Consultative Council, and

(iii)the State Legislature, shall, unless the context otherwise requires, be construed as references respectively to-

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