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Delhi High Court - Orders

Research Foundation For The State ... vs Controller Of Patents on 20 September, 2022

Author: Navin Chawla

Bench: Navin Chawla

                    $~34
                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +    C.A.(COMM.IPD-PAT) 316/2022
                         RESEARCH FOUNDATION FOR THE STATE UNIVERSITY OF
                         NEW YORK
                                                                      ..... Appellant
                                       Through: Mr. Debashish Banerjee & Mr.
                                                  Ankush Verma, Advs.

                                                versus

                             CONTROLLER OF PATENTS
                                                                                 ..... Respondent
                                                Through:     Mr.Harish Vaidyanathan Shankar,
                                                             CGSC with Mr.Srish Kumar Mishra,
                                                             Mr.Sagar Mehlawat, Mr.Alexander
                                                             Mathai Paikaday, Advs.

                             CORAM:
                             HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                      ORDER

% 20.09.2022 The learned counsel for the appellant prays for leave to withdraw the present appeal.

The appeal is accordingly dismissed as withdrawn. The next date of hearing fixed in the appeal shall stand cancelled.

NAVIN CHAWLA, J SEPTEMBER 20, 2022/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:21.09.2022 18:57:05