Delhi High Court - Orders
Research Foundation For The State ... vs Controller Of Patents on 20 September, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 316/2022
RESEARCH FOUNDATION FOR THE STATE UNIVERSITY OF
NEW YORK
..... Appellant
Through: Mr. Debashish Banerjee & Mr.
Ankush Verma, Advs.
versus
CONTROLLER OF PATENTS
..... Respondent
Through: Mr.Harish Vaidyanathan Shankar,
CGSC with Mr.Srish Kumar Mishra,
Mr.Sagar Mehlawat, Mr.Alexander
Mathai Paikaday, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 20.09.2022 The learned counsel for the appellant prays for leave to withdraw the present appeal.
The appeal is accordingly dismissed as withdrawn. The next date of hearing fixed in the appeal shall stand cancelled.
NAVIN CHAWLA, J SEPTEMBER 20, 2022/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:21.09.2022 18:57:05