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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2) in National Savings Certificates (VIII Issue) Rules, 1989

(2)A fee of rupee five shall be chargeable on every application for registration of nomination or of any variation in nomination or cancellation thereof.Provided that no fee shall be charged on an application for registration of the first nomination.