Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36K] [Entire Act] State of West Bengal - Subsection Section 36K(1) in New Town, Kolkata Development Authority Act, 2007 (1)The Development Authority may, by the regulations, provide for the detailed procedure for determination of the annual value of lands or buildings.