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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(d) in The West Bengal Vaccination Act, 1973

(d)"guardian" means any person to whom the care, nurture or custody of any child falls either by law or by natural right or recognized usage or who has accepted or assumed the case, nurture or custody of any child or to whom the care, nurture or custody of any child has been entrusted by any lawful authority;