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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(a) in Rajasthan Rehabilitation of Beggars or Indigents Act, 2012

(a)he is physically fit, stay there until he is not rehabilitated after suitable training and equipping him with means to earn his livelihood or until he is allowed to exit under section 11;