Madras High Court
M/S.Refex Industries Pvt. Ltd vs The Chief Commissioner Of Customs on 27 November, 2019
Author: Anita Sumanth
Bench: Anita Sumanth
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 27.11.2019
CORAM
THE HONOURABLE DR. JUSTICE ANITA SUMANTH
W.P. No.20940 of 2017
and
W.M.P. No.21830 of 2017
M/s.Refex Industries Pvt. Ltd.,
Rep. by its Production Manager,
Mr.A.Ravi ...Petitioner
Vs
1.The Chief Commissioner of Customs,
Office of the Chief Commissioner of Customs,
No.60, Rajaji Salai, Chennai - 600 001.
2.The Commissioner of Customs (Chennai -III),
Office of the Principal Commissioner of Customs,
Commissionarate-III,
Special Intelligence and Investigation Branch,
Customs House, No.60, Rajaji Salai,
Chennai 600 001.
3.The Deputy commissioners (SIIB),
Office of the Deputy Commissioner of Customs
(Imports-Seaport),
Special Intelligence and Investigation Branch,
Customs House, No.60, Rajaji Salai,
Chennai - 600 001. ... Respondents
....
Prayer: Writ Petition filed under Article 226 of the Constitution of India, to
issue a Writ or order of direction or any other Writ in the nature Writ of
Certiorari, to call for the records of the 2nd respondent and 3rd respondents
and to quash the impugned Show Cause Notice F.No.S.Misc.71/2014-SIIB in
SIIB/21/2017 dated 11.07.2017 issued by the 2nd respondent holding the
1/4
http://www.judis.nic.in
same as illegal, invalid, void ab initio and non est in the eyes of law.
For Petitioner : Mr.S.Senthil Kumaran
For Respondents : Mrs.Hema Murali Krishnan
Senior Standing Counsel
ORDER
Mr.S.Senthil Kumaran, learned counsel for the petitioner on record seeks permission of this Court to withdraw this Writ Petition and he has made an endorsement to that effect.
2. In the light of endorsement made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. Consequently, connected miscellaneous petition is closed. No costs.
27.11.2019
Index : Yes/No
Internet : Yes/No
Speaking Order/Non speaking Order rkp/ska 2/4 http://www.judis.nic.in To
1.The Chief Commissioner of Customs, Office of the Chief Commissioner of Customs, No.60, Rajaji Salai, Chennai - 600 001.
2.The Commissioner of Customs (Chennai -III), Office of the Principal Commissioner of Customs, Commissionarate-III, Special Intelligence and Investigation Branch, Customs House, No.60, Rajaji Salai, Chennai 600 001.
3.The Deputy commissioners (SIIB), Office of the Deputy Commissioner of Customs (Imports-Seaport), Special Intelligence and Investigation Branch, Customs House, No.60, Rajaji Salai, Chennai - 600 001.
3/4http://www.judis.nic.in Dr.ANITA SUMANTH,J.
rkp W.P. No.20940 of 2017 and W.M.P. No.21830 of 2017 27.11.2019 4/4 http://www.judis.nic.in