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Madras High Court

M/S.Refex Industries Pvt. Ltd vs The Chief Commissioner Of Customs on 27 November, 2019

Author: Anita Sumanth

Bench: Anita Sumanth

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED: 27.11.2019

                                                         CORAM

                                  THE HONOURABLE DR. JUSTICE ANITA SUMANTH

                                                  W.P. No.20940 of 2017
                                                          and
                                                W.M.P. No.21830 of 2017
                      M/s.Refex Industries Pvt. Ltd.,
                      Rep. by its Production Manager,
                      Mr.A.Ravi                                                         ...Petitioner

                                                           Vs

                      1.The Chief Commissioner of Customs,
                        Office of the Chief Commissioner of Customs,
                        No.60, Rajaji Salai, Chennai - 600 001.
                      2.The Commissioner of Customs (Chennai -III),
                        Office of the Principal Commissioner of Customs,
                        Commissionarate-III,
                        Special Intelligence and Investigation Branch,
                        Customs House, No.60, Rajaji Salai,
                        Chennai 600 001.
                      3.The Deputy commissioners (SIIB),
                        Office of the Deputy Commissioner of Customs
                        (Imports-Seaport),
                        Special Intelligence and Investigation Branch,
                        Customs House, No.60, Rajaji Salai,
                        Chennai - 600 001.                                         ... Respondents
                                                            ....

                      Prayer: Writ Petition filed under Article 226 of the Constitution of India, to

                      issue a Writ or order of direction or any other Writ in the nature Writ of

                      Certiorari, to call for the records of the 2nd respondent and 3rd respondents

                      and to quash the impugned Show Cause Notice F.No.S.Misc.71/2014-SIIB in

                      SIIB/21/2017 dated 11.07.2017 issued by the 2nd respondent holding the

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http://www.judis.nic.in
                      same as illegal, invalid, void ab initio and non est in the eyes of law.

                                      For Petitioner    : Mr.S.Senthil Kumaran
                                      For Respondents   : Mrs.Hema Murali Krishnan
                                                         Senior Standing Counsel


                                                        ORDER

Mr.S.Senthil Kumaran, learned counsel for the petitioner on record seeks permission of this Court to withdraw this Writ Petition and he has made an endorsement to that effect.

2. In the light of endorsement made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. Consequently, connected miscellaneous petition is closed. No costs.





                                                                                          27.11.2019

                      Index    : Yes/No
                      Internet : Yes/No

Speaking Order/Non speaking Order rkp/ska 2/4 http://www.judis.nic.in To

1.The Chief Commissioner of Customs, Office of the Chief Commissioner of Customs, No.60, Rajaji Salai, Chennai - 600 001.

2.The Commissioner of Customs (Chennai -III), Office of the Principal Commissioner of Customs, Commissionarate-III, Special Intelligence and Investigation Branch, Customs House, No.60, Rajaji Salai, Chennai 600 001.

3.The Deputy commissioners (SIIB), Office of the Deputy Commissioner of Customs (Imports-Seaport), Special Intelligence and Investigation Branch, Customs House, No.60, Rajaji Salai, Chennai - 600 001.

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http://www.judis.nic.in Dr.ANITA SUMANTH,J.

rkp W.P. No.20940 of 2017 and W.M.P. No.21830 of 2017 27.11.2019 4/4 http://www.judis.nic.in