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Allahabad High Court

M/S Flex Industries Ltd., Gautam Budh ... vs Union Of India And Others on 30 July, 2010

Bench: Rajes Kumar, Pankaj Mithal

Court No. - 37

Case :- WRIT TAX No. - 1248 of 2000

Petitioner :- M/S Flex Industries Ltd., Gautam Budh Nagar
Respondent :- Union Of India And Others
Petitioner Counsel :- A.P.Mathur
Respondent Counsel :- S.S.C.,G.R. Gupta,K.C.Sinha,S.P. Kesarwani,Subodh
Kumar

Hon'ble Rajes Kumar,J.

Hon'ble Pankaj Mithal,J.

Civil Misc. Recall/Review Application No. 141042 of 2010. Heard Sri A.P. Mathur, learned counsel for the applicant and Sri S.P. Kesarwani, learned Additional Chief Standing Counsel. This Court has decided the writ petition on merit after hearing both the parties. We do not see any reason to recall our order dated 27.4.2010. The application is rejected. Order Date :- 30.7.2010 OP