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[Cites 0, Cited by 0] [Section 80TTA(1)] [Section 80TTA] [Entire Act]

Union of India - Subsection

Section 80TTA(1)(c) in The Income Tax Act, 1961

(c)a Post Office as defined in clause (k) of section 2 of the Indian Post Office Act, 1898 (6 of 1898),