Section 301(2)(a) in The Companies Act, 1956

[Cites 0, Cited by 0] [Section 301(2)] [Section 301] [Entire Act]

Union of India - Subsection

Section 301(2)(a) in The Companies Act, 1956

(a)in the case of a contract or arrangement requiring the Board's approval, within seven days (exclusive of public holidays) of the meeting of the Board at which the contract or arrangement is approved,

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Union of India - Subsection

Section 301(2)(a) in The Companies Act, 1956