Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Andhra Pradesh - Subsection Section 24(v) in Rajiv Gandhi University of Knowledge Technologies Act, 2008 (v)the conditions of service of employees including provision for pension, insurance and provident fund, the manner or termination of service and disciplinary action;
