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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Manipur - Subsection

Section 38(2)(i) in The Manipur Hill Areas Autonomous District Council Act, 2000

(i)manner of appointment and salary and allowances payable to the Chief Executive Officer of the District Council under sub-section (1) of Section 20;