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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Jharkhand - Subsection

Section 59(d) in Bihar Coal Mining Area Development Authority Rules, 1988

(d)no person shall throw, deposit or discharge any rubbish or offensive matter in any river, stream, channel, tank or well which is used by the public and as land when directed by the authority.