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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(h) in The Rajasthan Sales Tax/Central Sales Tax Deferment Scheme for Industries, 1998

(h)[ The benefit under this Scheme shall also be available to the units who have put their raw material in process on or after January 29, 1998, and issued sale invoice/bill, prior to 31.3.1998 and are covered by the list given in Annexure-A of the Scheme.] [Inserted by Notification No. F. 4(14)FD/Tax Div./98-20, dated 9-7-1998, published in Rajasthan Gazette Extraordinary part IV-C, dated 9-7-1998, page 167(83).]