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State of Assam - Section

Section 12 in The Assam Secondary Education (Provincialised) Service Rules, 1982

12. Reservation.

- There shall be reservation in favour of candidates belonging to Scheduled Castes Scheduled Tribes in accordance with provisions of the Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978 both in respect of direct recruitment and promotion.