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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(2)(e) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(e)the model bye-laws of the association of apartment owners under sub-section (1) of Section 21;