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[Cites 0, Cited by 0] [Section 65(4)] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(4)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)[nominating members on] [Substituted for 'holding elections to' by Maharashtra 36 of 2006, Section 7, dated 13th December, 2006.] the Standing Committee and the Subjects Committee or Committees, if any, in the manner laid down in clause (b) of sub­section (2) of section 63;